Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com CENTRAL TRANSLATION BUREAU, MINISTRY OF HOME AFFAIRS, SENIOR LIBRARY AND INFORMATION ASSISTANT (GROUP 'B' NON-GAZETTED POST) RECRUITMENT, RULES, 1996 CONTENTS 1. Short title and commencement 2. Number of post, classification and scale of pay 3. Method of recruitment, age limit and other qualifications etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE CENTRAL TRANSLATION BUREAU, MINISTRY OF HOME AFFAIRS, SENIOR LIBRARY AND INFORMATION ASSISTANT (GROUP 'B' NON-GAZETTED POST) RECRUITMENT, RULES, 1996 1 Published in the Gazette of India, Pt. II. Sec. 3(i) dated 2nd March. 1096 (w. e. f, 2nd March. 1996). In exercise of the powers conferred by the proviso to Art.309 of the Constitution and in supersession of the Central Translation Bureau. Ministry of Home Affairs (Class III and Class IV Posts) Recruitment Rules, 1972, in so far as they relate to the post of Librarian, except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the post of Senior Library and Information Assistant in the Central Translation Bureau under the Ministry of Home Affairs. namely.- 1. Short title and commencement :- (1) These rules may be called the Central Translation Bureau. Ministry of Home Affairs, Senior Library and Information Assistant (Group 'B' Non-Gazatted Post) Recruitment Rules, 1996. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of post, classification and scale of pay :- The number of the said post, classification and scale of pay attached thereto, shall be specified in columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit and other qualifications etc :- The method of recruitment to the said post, age limit, qualifications and other matters relating thereto shall be as specified in columns 5 to 14 of the said Schedule. 4. Disqualification :- No person, (a) who, has entered into or contracted a marriage with a person having a spouse living; or (b) who, having a spouse living has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, except any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes. Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of No. Classification Scale of pay Whether Age limit for post of selection direct recruits. post post or non-selec tion post. 1 2 3 4 5 6 Senior 01 General Civil 1640-60- Not Not exceeding Library Year Service Group 2600-EB- applicable. 30 years. and Infor 1996. 'B' Non-Gazet 75-2900. (Relaxable for mation ted Non-Minis Government Assistant. terial. Servants upto 5 years in accor dance with the instructions or orders issued by the Central Government). Note : The cru cial date for determining the age limit shall be the closing date for receipt of applications from candidates in India (and not the closing date prescribed for those in Assam. Megha- laya, Arunachal Pradesh. Mizo- ram, Manipur, Nagaland, Tri- pura, Sikkim, Ladakh Divi sion of J and K State, Lahaul & Spiti district and Pangi sub division of Chamba district of Himachal Pradesh, Anda man & Nicobar Islands or Lak- shadweep).