Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Chikitsa Mandal (Sanshodhan) Act, 2007 9 of 2007 CONTENTS 1. Short title and Commencement 2. Amendment of Section 2 3. Substitution of certain words in Principal Act Chhattisgarh Chikitsa Mandal (Sanshodhan) Act, 2007 9 of 2007 An Act further to amend the Chhattisgarh Chikitsa Mandal Adhiniyam, 2001 (No. 7 of 2001). Be it enacted by the Chhattisgarh Legislature in the Fifty-eighth Year of the Republic of India, as follows:- 1. Short title and Commencement :- (1) This Act may be called the "Chhattisgarh Chikitsa Mandal (Sanshodhan) Adhiniyam, 2007 . (2) It shall come into force from the date of its publication in the Official Gazette. 2. Amendment of Section 2 :- In Section 2 of the Chhattisgarh Chikitsa Mandal Adhiniyam, 2001 (No. 7 of 2001) (hereinafter referred to as the Principal Act), -- For clause (c), the following clause shall be substituted, namely:-- "(C) "Medicine" means, Modern and Holistic Medicine and all its branches." 3. Substitution of certain words in Principal Act :- In the Principal Act and its Schedule wherever the words "Practitioner in Alternative Medicine" occur, they shall be substituted by the words "Practitioner in Modern and Holistic Medicine".