Chhattisgarh Co-Operative Societies (Amendment) Adhiniyam, 2002

S Chattishghar 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Co-Operative Societies (Amendment) Adhiniyam, 2002 33 of 2002 CONTENTS 1. Short title and Commencement 2. Amendment of Section 49 Chhattisgarh Co-Operative Societies (Amendment) Adhiniyam, 2002 33 of 2002 An Act further to amend the Chhattisgarh Co-operative Societies Act, 1960. Be it enacted by the Chhattisgarh Legislature in the Fifty-third year of the Republic of India as follows:-- 1. Short title and Commencement :- (i) This Act may be called the Chhattisgarh Co-operative Societies (Amendment) Adhiniyam, 2002 (No. 33 of 2002). (ii) It shall come into force on the date of its publication in the Chhattisgarh Gazette. 2. Amendment of Section 49 :- In Sub-section (7-AA) of Section 49 of the Chhattisgarh Co- operative Societies Act, 1960 (No. 17 of 1961) for the words "twelve months", the words "twenty four months" shall be substituted.

Act Metadata
  • Title: Chhattisgarh Co-Operative Societies (Amendment) Adhiniyam, 2002
  • Type: S
  • Subtype: Chattishghar
  • Act ID: 15875
  • Digitised on: 13 Aug 2025