Chhattisgarh Motoryan Karadhan (Sanshodhan) Adhiniyam, 2011
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Motoryan Karadhan (Sanshodhan) Adhiniyam, 2011 24 of 2011 [12 October 2011] CONTENTS 1. Short Title And Commencement 2. Amendment Of The Third Schedule Chhattisgarh Motoryan Karadhan (Sanshodhan) Adhiniyam, 2011 24 of 2011 [12 October 2011] An Act further to amend The Chhattisgarh Motoryan Karadhan Adhiniyam, 1991. Be it enacted by the Chhattisgarh Legislature in the Sixty-second Year of the Republic of India, as follows:-- * Published in the Chhattisgarh Rajpatra (Asadharan) dated 12-10- 2011 Page 568(1). 1. Short Title And Commencement :- (1) This Act may be called the Chhattisgarh Motoryan Karadhan (Sanshodhan) Adhiniyam, 2011. (2) It shall come into force on such date as the State Government may by notification appoint. 2. Amendment Of The Third Schedule :- For the Third Schedule of the Chhattisgarh Motoryan Karadhan Adhiniyam, 1991 (No. 25 of 1991), the following shall be substituted, namely:-- No. Description of Vehicles Annual tax for every vehicle in possession of a manufacturer or dealer (1) (2) (3) 1. Moped and Motorized cycles (engine Rs. 20.00 1. Moped and Motorized cycles (engine capacity not exceeding 50 cc) Rs. 20.00 2. Motor-Cycle other than mopeds and motorized cycles Rs. 30.00 3. Three Wheelers vehicles Rs. 100.00 4. Light motor vehicles including chassis Rs. 600.00 5. Medium Passenger vehicles including chassis Rs. 700.00 6. Medium Goods vehicles including chassis Rs. 700.00 7. Heavy Passenger vehicles including chassis Rs. 1250.00 8. Heavy Goods vehicles including chassis Rs. 1250.00 9. Any other motor vehicles of a specified description Rs. 1000.00
Act Metadata
- Title: Chhattisgarh Motoryan Karadhan (Sanshodhan) Adhiniyam, 2011
- Type: S
- Subtype: Chattishghar
- Act ID: 15940
- Digitised on: 13 Aug 2025