Chhattisgarh Municipalities (Amendment) Act, 2005

S Chattishghar 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Municipalities (Amendment) Act, 2005 11 of 2006 [08 February 2006] CONTENTS 1. Short title and commencement 2. Amendment of Section 72-B Chhattisgarh Municipalities (Amendment) Act, 2005 11 of 2006 [08 February 2006] An Act further to amend the Chhattisgarh Municipalities Act, 1961. Be it enacted by the Chhattisgarh Legislature in the Fifty-sixth Year of Republic of India as follows:-- 1. Short title and commencement :- (1) This Act may be called the Chhattisgarh Municipalities (Amendment) Act, 2005. (2) It shall come into force from the date of its publication in the Official Gazette. 2. Amendment of Section 72-B :- In sub-section (1) of Section 72-B of the Chhattisgarh Municipalities Act, 1961 (No. 37 of 1961) for the words "six month" the words "as soon as possible" shall be substituted.

Act Metadata
  • Title: Chhattisgarh Municipalities (Amendment) Act, 2005
  • Type: S
  • Subtype: Chattishghar
  • Act ID: 15953
  • Digitised on: 13 Aug 2025