Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) (Amendment) Act, 2010 15 of 2010 [17 June 2010] CONTENTS 1. Short Title, Extent And Commencement 2. Omission Of Section 10 3. Repeal Chhattisgarh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) (Amendment) Act, 2010 15 of 2010 [17 June 2010] An Act further to amend the Chhattisgarh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Act, 2008. Be it enacted by the Chhattisgarh Legislature in the Sixty- first Year of the Republic of India, as follows:-- * Published in the Chhattisgarh Rajpatra (Asadharan) dated 17-6-2010 Page 146(1). 1. Short Title, Extent And Commencement :- (1) This Act may be called the Chhattisgarh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) (Amendment) Act, 2010. (2) It extends to the whole State of Chhattisgarh. (3) It shall come into force from the date of its publication in the Official Gazette. 2. Omission Of Section 10 :- Section 10 of the Chhattisgarh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulka Ka Nirdharan) Act, 2008 (No. 11 of 2008) shall be omitted. 3. Repeal :- The Chhattisgarh Niji Vyavsayik Shikshan Sansthan (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) (Sanshodhan) Ordinance, 2009 (No. 1 of 2009) is hereby repealed.