Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Rajya Alpsankhyak Ayog (Sanshodhan) Adhiniyam, 2013 31 of 2013 [13 August 2013] CONTENTS 1. Short title and commencement 2. Amendment of Section 2 Chhattisgarh Rajya Alpsankhyak Ayog (Sanshodhan) Adhiniyam, 2013 31 of 2013 [13 August 2013] PREAMBLE An Act to amend the Chhattisgarh Rajya Alpsankhyak Ayog Adhiniyam, 1996. Be it enacted by the Chhattisgarh Legislature in the Sixty-fourth Year of the Republic of India, as follows:-- * Published in the Chhattisgarh Rajpatra (Asadharan) dated 13-8- 2013 Page 716(1). 1. Short title and commencement :- (1) This Act may be called the Chhattisgarh Rajya Alpsankhyak Ayog (Sanshodhan) Adhiniyam, 2013. (2) It shall come into force on such date as the State Government may appoint in this behalf by notification in Official Gazette. 2. Amendment of Section 2 :- For clause (c) of Section 2 of the Chhattisgarh Rajya Alpsankhyak Ayog Adhiniyam, 1996 (No. 15 of 1996), the following shall be substituted, namely: -- "(c) "Minority" for the purpose of this Act means,-- (i) A community notified as such by the Central Government for the purpose of the National Commission for Minorities Act, 1992 (No. 19 of 1992), or (ii) A community notified as such by the State Government."