Chhattisgarh Tobacco (Nirsan) Act, 2008
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Tobacco (Nirsan) Act, 2008 8 of 2008 [09 May 2008] CONTENTS 1. Short Title And Commencement 2. Repeal Chhattisgarh Tobacco (Nirsan) Act, 2008 8 of 2008 [09 May 2008] An Act to repeal the Chhattisgarh Tobacco Act, 1939. Be it enacted by the Chhattisgarh Legislature in the Fifty-ninth Year of the Republic of India as follows:-- * Published in Chhattisgarh Rajpatra (Asadharan) dated 9-5-2008 Page 262. 1. Short Title And Commencement :- (i) This Act may be called the Chhattisgarh Tobacco (Nissan) Act, 2008. (ii) It extends to the whole State of Chhattisgarh. (iii) It shall come into force from the date of its publication in the Official Gazette. 2. Repeal :- The Chhattisgarh Tobacco Act, 1939 (No. 8 of 1939) is hereby repealed.
Act Metadata
- Title: Chhattisgarh Tobacco (Nirsan) Act, 2008
- Type: S
- Subtype: Chattishghar
- Act ID: 16026
- Digitised on: 13 Aug 2025