Chhattisgarh Vritti Kar (Amendment) Act, 2006

S Chattishghar 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Chhattisgarh Vritti Kar (Amendment) Act, 2006 19 of 2006 [16 May 2006] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 2, 7, 18 And 20 Chhattisgarh Vritti Kar (Amendment) Act, 2006 19 of 2006 [16 May 2006] An Act further to amend the Chhattisgarh Vritti Kar Adhiniyam, 1995. Be it enacted by the Chhattisgarh Legislature in the Fifty- seventh Year of the Republic of India as follows: -- * Published in C.G. Rajpatra (Asadharan) dated 16-5-2006 Page 296. 1. Short Title And Commencement :- (i) This Act may be called Chhattisgarh Vritti Kar (Amendment) Adhiniyam, 2006. (ii) It shall come into force from 1st April, 2006. 2. Amendment Of Section 2, 7, 18 And 20 :- In section 2, 7, 18 and 20 of the Chhattisgarh Vritti Kar Adhiniyam for the words and figures "Chhattisgarh Vanijyik Kar Adhiniyam 1994 (No. 5 of 1995)" wherever they occur, the words and figures "Chhattisgarh Value Added Tax Act, 2005 (No. 2 of 2005)" shall be substituted.

Act Metadata
  • Title: Chhattisgarh Vritti Kar (Amendment) Act, 2006
  • Type: S
  • Subtype: Chattishghar
  • Act ID: 16065
  • Digitised on: 13 Aug 2025