City Of Nagpur Corporation (Amendment) Act, 1968

S Maharashtra 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com City Of Nagpur Corporation (Amendment) Act, 1968 23 of 1968 [14 August 1968] CONTENTS 1. Short Title 2. Amendment Of Section 410 Of C. P. And Berar Ii Of 1950 City Of Nagpur Corporation (Amendment) Act, 1968 23 of 1968 [14 August 1968] An Act further to amend the City of Nagpur Corporation Act, 1948 WHEREAS, it is expedient further to amend the City of Nagpur Corporation Act, 1948, for the purpose hereinafter appearing; It is hereby enacted in the Nineteenth Year of the Republic of India as follows :- *. For Statement of Objects and Reasons, see the Maharashtra Government Gazette, 1968, Pt. V. Extra., p. 197. 1. Short Title :- This Act may be called the City of Nagpur Corporation (Amendment) Act, 1968. 2. Amendment Of Section 410 Of C. P. And Berar Ii Of 1950 :- In section 410 of the City of Nagpur Corporation Act, 1948. in sub- section (3), for the words "shall continue in office for a period of three years from the date on which they enter upon office", the words, brackets and figures "shall in accordance with the provisions of sub-section (1) of section 17 retire from office five years after they have entered upon office." shall be substituted.

Act Metadata
  • Title: City Of Nagpur Corporation (Amendment) Act, 1968
  • Type: S
  • Subtype: Maharashtra
  • Act ID: 20232
  • Digitised on: 13 Aug 2025