Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com CIVIL AVIATION SECURITY (GROUP 'C' AND 'D' POSTS) RECRUITMENT RULES, 1995 CONTENTS 1. Short title and commencement 2. Number of posts, classification and scales of pay 3. Method of recruitment, age limit, qualifications, etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE CIVIL AVIATION SECURITY (GROUP 'C' AND 'D' POSTS) RECRUITMENT RULES, 1995 G.S.R. 343, dated 19th July, 19961.-In exercise of the powers conferred by the proviso to Art.309 of the Constitution, the President hereby makes the following rules regulating the method of recruitment to certain Group 'C' and Group 'D' posts in the Bureau of Civil Aviation Security, namely :- 1. Short title and commencement :- (1) These rules may be called the Civil Aviation Security (Group 'C' and 'D' posts) Recruitment Rules, 1995. 2. They shall come into force on the date of their publication in the Official Gazette. 2. Number of posts, classification and scales of pay :- The number of the said posts, their classification and scales of pay attached thereto shall be as specified in columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit, qualifications, etc :- The method of recruitment, age limit, qualifications and other matters relating to the said posts shall be as specified in columns 5 to 14 of the said Schedule. 4. Disqualification :- No person. (a) who has entered into or contracted a marriage with a person having a spouse living; or (b) who, having a spouse living, has entered into or contracted a marriage with any person: shall be eligible for appointment to any of the said posts: Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may by order for reasons to be recorded in writing. relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Sl. Name of the No. of Classification Scale of pay Whether No. post posts selection post or non selection post 1 2 3 4 5 6 1. Sub- Inspector. 5* General Central Rs. 1400- 40- Not *Subject Services, Group 1800-EB-50- applicable. to varia 'C' Non- Gazetted. 2300. tion de Non-Ministerial. pendent on work- load.