Coconut Development Board (Amendment) Act, 1987

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Coconut Development Board (Amendment) Act, 1987 21 of 1987 [05 August 1987] CONTENTS 1. Short Title 2. Amendment Of Act 5 Of 1979 Coconut Development Board (Amendment) Act, 1987 21 of 1987 [05 August 1987] An Act further to amend the Coconut Development Board Act, 1979. BE it enacted by Parliament in the Thirty-eight Year of the Republic of India as follows: - 1. Short Title :- This Act may be called the Coconut Development Board (Amendment) Act, 1987. 2. Amendment Of Act 5 Of 1979 :- In section 4 of the Coconut Development Board Act, 1979, in sub- section (4), in clause (b), for the words "the Agriculture Commissioner", the words "the Horticulture Commissioner" shall be substituted.

Act Metadata
  • Title: Coconut Development Board (Amendment) Act, 1987
  • Type: C
  • Subtype: Central
  • Act ID: 9441
  • Digitised on: 13 Aug 2025