Code Of Criminal Procedure (Punjab Amendment) Act, 1940

S Punjab and Haryana 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Code Of Criminal Procedure (Punjab Amendment) Act, 1940 11 of 1940 [19 June 1940] CONTENTS 1. Short Title 2. Amendment Of Section 162 Of Act V Of 1898 Code Of Criminal Procedure (Punjab Amendment) Act, 1940 11 of 1940 [19 June 1940] An Act to amend the Code of Criminal Procedure, 1898, in its application to the Punjab 1. Short Title :- This Act may be cited as the Code of Criminal Procedure (Punjab Amendment) Act, 1940. 2. Amendment Of Section 162 Of Act V Of 1898 :- In sub-section (2) of section 162 of the Code of Criminal Procedure, 1898, after the figure "1872" the following words and figures shall be deemed to be added, namely:- "or to affect the provisions of section 27 of that Act".

Act Metadata
  • Title: Code Of Criminal Procedure (Punjab Amendment) Act, 1940
  • Type: S
  • Subtype: Punjab and Haryana
  • Act ID: 21599
  • Digitised on: 13 Aug 2025