Companies (Appointment Of Sole Agents) Rules, 1975

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Companies (Appointment of Sole Agents) Rules, 1975 CONTENTS 1. Short title and commencement 2 . F o r m of application for seeking approval of the Central Government for appointment of sole agents 2A. . 2B. . 2C. . 3. . Companies (Appointment of Sole Agents) Rules, 1975 1 See section 294AA of the Companies Act, 1956. In exercise of the powers conferred by section 294AA, read with clause (a) of sub- section (1) of section 642 of the Companies Act, 1956 (1 of 1956), the Central Government hereby makes the following rules namely.- 1. Short title and commencement :- 2. Form of application for seeking approval of the Central Government for appointment of sole agents :- 2A. . :- 2B. . :- 2C. . :- 3. . :-

Act Metadata
  • Title: Companies (Appointment Of Sole Agents) Rules, 1975
  • Type: C
  • Subtype: Central
  • Act ID: 9517
  • Digitised on: 13 Aug 2025