Computer (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Computer (Class-III) (Panchayat Service) Recruitment Rules, 1998 CONTENTS 1. Rule 2. Rule 3. Rule 4. Rule 5. Rule 6. Rule 7. Rule Computer (Class-III) (Panchayat Service) Recruitment Rules, 1998 In exercise of the powers conferred by Sec. 227 read with Sec. 274 of the Gujarat Panchayats Act, 1993 (Guj. 18 of 1993) and in supersession of all the rules made in this behalf, the Government of Gujarat hereby makes the following rules to provide for regulating recruitment to the post of Computor (Class-III) (Panchayat Service), namely: 1. Rule :- These rules may be called the Computor (Class-III) (Panchayat Service) Recruitment Rules, 1998. 2. Rule :- Appointment to the post of Computor (Class-III) (Panchayat Service) shall be made by direct selection. 3. Rule :- To be eligible for appointment by direct selection to the post mentioned in Rule 2, a candidate shall (a) not be less than 18 years and not more than 25 years of age; (b) (i) have passed Secondary School Certificate Examination with Mathematics and Science subjects or have passed an equivalent examination recognised by the State Government; (ii) possess a certificate of Diploma in Computor Application. (c) have adequate knowledge of Gujarati and Hindi. 4. Rule :- A selected candidate shall be on probation for a period of one year. 5. Rule :- A selected candidate shall be required to undergo such training for such period and pass such post training examination as may be prescribed by the Government. 6. Rule :- A selected candidate shall be required to pass the departmental examination and an examination in Gujarati or Hindi or or both as may be prescribed by the Government. 7. Rule :- A selected candidate shall be required to furnish a security and surety bond for such amount, in such form and for such period as may be prescribed by the Government.
Act Metadata
- Title: Computer (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
- Type: S
- Subtype: Gujarat
- Act ID: 16701
- Digitised on: 13 Aug 2025