Constitution (Ninety-Fifth Amendment) Act, 2009

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Constitution (Ninety-Fifth Amendment) Act, 2009 [18 January 2010] CONTENTS 1. Short Title And Commencement 2. Amendment Of Article 334 Constitution (Ninety-Fifth Amendment) Act, 2009 [18 January 2010] An Act further to amend the Constitution of India. BE it enacted by Parliament in the Sixtieth Year of the Republic of India as follows :- 1. Short Title And Commencement :- ( 1 ) This Act May be called the Constitution (Ninety-fifth Amendment) Act, 2009. (2) It shall come into force on the 25th day of January, 2010. 2. Amendment Of Article 334 :- In article 334 of the Constitution, for the words "sixty years", the words "seventy years" shall be substituted.

Act Metadata
  • Title: Constitution (Ninety-Fifth Amendment) Act, 2009
  • Type: C
  • Subtype: Central
  • Act ID: 9606
  • Digitised on: 13 Aug 2025