Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Constitution (Ninety-Fourth Amendment) Act, 2006 [12 June 2006] CONTENTS 1. Short Title 2. Amendment Of Article 164 Constitution (Ninety-Fourth Amendment) Act, 2006 [12 June 2006] An Act further to amend the Constitution of India. BE it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Constitution (Ninety-fourth Amendment) Act, 2006. 2. Amendment Of Article 164 :- In article 164 of the Constitution, in clause (1), in the proviso, for the word "Bihar", the words "Chhattisgarh, Jharkhand" shall be substituted.