Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Constitution (Ninety-Sixth Amendment) Act, 2011 [23 September 2011] CONTENTS 1. Short Title 2. Amendment Of Eighth Schedule Constitution (Ninety-Sixth Amendment) Act, 2011 [23 September 2011] An Act further to amend the Constitution of India. Be it enacted by Parliament in the Sixty-second Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Constitution (Ninety-sixth Amendment) Act, 2011. 2. Amendment Of Eighth Schedule :- I n the Eighth Schedule to the Constitution, in entry 15, for the word "Oriya", the word "Odia" shall be substituted.