Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com COST AND WORKS ACCOUNTANTS (ELECTION TO THE COUNCIL) RULES, 2006 CONTENTS 1. Short title and commencement 2. Definitions 3. Regional Constituencies 4. Dates of Elections 5. Members eligible to vote 6. List of voters 7. Members eligible to stand for election 8. Number of members to be elected 9. Nominations 10. Fee for election 11. Security Deposit 12. Security Deposit 13. Preparation of lists of valid nominations 14. Withdrawal of candidature 14. Intimation of final list of nominations to candidates and voters 16. Election Code of Conduct 17. Death of a candidate 18. Candidates deemed to be elected if their number is equal to or less than the number of members to be elected. 19. Mode of election 20. Admissible number of votes to a voter 21. Polling booths 22. Polling Officer 23. Appointment of Election Observers 24. Secret Chamber 25. Ballot paper 26. Ballot paper 27. Appointment of assistants 28. Eligibility to vote by post 29. Procedure of voting at the polling booth 30. Procedure of voting by post 32. Appointment of time and date for the counting of votes 33. Appointment of scrutinisers 34. Presence of candidates at the time of counting of votes 35. Counting of votes and declaration of results 35. Notification of the declaration of results 37. Election not to be invalid due to accidental omission, etc 38. Duties and Responsibilities of the Returning Officer 39. Decision of the Returning Officer to be final 40. Vacancy in any seat not to hold up constitution of the Council 41. Election Expenses 42. Disciplinary action against member in connection with conduct of election SCHEDULE 1 :- Regional Constituencies SCHEDULE 2 :- List of Voters SCHEDULE 3 :- Number of members to be elected SCHEDULE 4 :- Information to be included in the Statement accompanying the Nomination SCHEDULE 5 :- Particulars of contesting candidates to be included in the final list of valid nominations SCHEDULE 6 :- Procedure for polling at the polling booth SCHEDULE 7 :- Procedure for polling by post COST AND WORKS ACCOUNTANTS (ELECTION TO THE COUNCIL) RULES, 2006 In exercise of the powers conferred by clause (a) of Sub-Section (2) of Section 38A read with clause (a) of sub-section (2) of section 9 of the Cost and Works Accountants Act, 1959 the Central Government hereby makes the following rules, namely:- 1. Short title and commencement :- 2. Definitions :- 3. Regional Constituencies :- 4. Dates of Elections :- 5. Members eligible to vote :- 6. List of voters :- 7. Members eligible to stand for election :- 8. Number of members to be elected :- 9. Nominations :- 10. Fee for election :- 11. Security Deposit :- 12. Security Deposit :- 13. Preparation of lists of valid nominations :- 14. Withdrawal of candidature :- 14. Intimation of final list of nominations to candidates and voters :- 16. Election Code of Conduct :- 17. Death of a candidate :- 18. Candidates deemed to be elected if their number is equal to or less than the number of members to be elected. :- 19. Mode of election :- 20. Admissible number of votes to a voter :- 21. Polling booths :- 22. Polling Officer :- 23. Appointment of Election Observers :- 24. Secret Chamber :- 25. Ballot paper :- 26. Ballot paper :- 27. Appointment of assistants :- 28. Eligibility to vote by post :- 29. Procedure of voting at the polling booth :- 30. Procedure of voting by post :- 32. Appointment of time and date for the counting of votes :- 33. Appointment of scrutinisers :- 34. Presence of candidates at the time of counting of votes :- 35. Counting of votes and declaration of results :- 35. Notification of the declaration of results :- 37. Election not to be invalid due to accidental omission, etc :- 38. Duties and Responsibilities of the Returning Officer :- 39. Decision of the Returning Officer to be final :- 40. Vacancy in any seat not to hold up constitution of the Council :- 41. Election Expenses :- 42. Disciplinary action against member in connection with conduct of election :- SCHEDULE 1 Regional Constituencies SCHEDULE 2 List of Voters SCHEDULE 3 Number of members to be elected SCHEDULE 4 Information to be included in the Statement accompanying the Nomination SCHEDULE 5 Particulars of contesting candidates to be included in the final list of valid nominations SCHEDULE 6 Procedure for polling at the polling booth SCHEDULE 7 Procedure for polling by post