Cotton Transport Repeal Act, 1995
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Cotton Transport Repeal Act, 1995 19 of 1995 [May 11, 1995] CONTENTS 1. Short title 2. Repeal of Act 3 of 1923 Cotton Transport Repeal Act, 1995 19 of 1995 [May 11, 1995] An Act to repeal the Cotton Transport Act, 1923 Be it enacted by Parliament in the Forty-sixth Year of the Republic of India as follows:- 1. Short title :- This Act may be called the Cotton Transport Repeal Act, 1995. 2. Repeal of Act 3 of 1923 :- The Cotton Transport Act, 1923 is hereby repealed. NOTES Repeal - Effect of- Unless a different intention appears in the repealing Act, any legal proceeding can be instituted and continued in respect of any matter pending under the repealed Act as if that Act was in force at the time of repeal. T.S. Baliah v. T. S. Rangachari, AIR 1969 SC 701.
Act Metadata
- Title: Cotton Transport Repeal Act, 1995
- Type: C
- Subtype: Central
- Act ID: 9714
- Digitised on: 13 Aug 2025