Countess Of Dufferins Fund (Repeal) Act, 2002
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Countess of Dufferin's Fund (Repeal) Act, 2002 65 of 2002 [December 18, 2002] CONTENTS 1. Short title 2. Repeal of Act 63 of 1957 Countess of Dufferin's Fund (Repeal) Act, 2002 65 of 2002 [December 18, 2002] An Act to repeal the Countess of Dufferin 's Fund Act, 1957 Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows: 1. Short title :- This Act may be called the Countess of Dufferin's Fund (Repeal) Act, 2002. 2. Repeal of Act 63 of 1957 :- The Countess of Dufferin's Fund Act, 1957 is hereby repealed.
Act Metadata
- Title: Countess Of Dufferins Fund (Repeal) Act, 2002
- Type: C
- Subtype: Central
- Act ID: 9722
- Digitised on: 13 Aug 2025