Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Court-Fees (Goa Amendment) Act, 2014 12 of 2014 [11 September 2014] CONTENTS 1. Short title and commencement 2. Amendment of Schedule IIA Court-Fees (Goa Amendment) Act, 2014 12 of 2014 [11 September 2014] AN ACT further to amend the Court-Fees Act, 1870 (7 of 1870), as in force in the State of Goa. Be it enacted by the Legislative Assembly of Goa in the Sixty-fifth Year of the Republic of India, as follows:- 1. Short title and commencement :- (1) This Act may be called the Court-Fees (Goa Amendment) Act, 2014. (2) It shall come into force at once. 2. Amendment of Schedule IIA :- In Schedule IIA of the Court-Fees Act, 1870 (7 of 1870), as in force in the State of Goa, after item 17, the following item shall be inserted, namely:- "18. Appeal to High Court under section 260A of the Income-Tax Act, 1961 (Central Act 43 of 1961) Ten thousand rupees.".