Customs Application (Form) Regulations, 1991
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com CUSTOMS APPLICATION (FORM) REGULATIONS, 1991 CONTENTS 1. Short title and commencement 2. Procedure for filing form for refund CUSTOMS APPLICATION (FORM) REGULATIONS, 1991 11.Vide Noti. No. G.S.R. 599(E), dated September 20, 1991, published in the Gazette of India, Extra., Part II, Section 3(1), dated 24th September, 1991, p. 2. In exercise of the powers conferred by clause (aa) of sub-section (2) read with sub- section (1) of Section 157 of the Customs Act, 1962 (52 of '1962), the Central Board of Excise and Customs hereby makes the following regulations, namely :- 1. Short title and commencement :- (1) These regulations may be called the Customs Application (Form) Regulations, 1991. (2) They shall come into force with effect from the 20th day of Septem- ber, 1991. 2. Procedure for filing form for refund :- The application for refund shall be filed in duplicate before the Assistant Collector of Customs, having jurisdiction over the Customs port or Customs Airport or Customs warehouse where duty of Customs was paid, in form appended to these regulations.
Act Metadata
- Title: Customs Application (Form) Regulations, 1991
- Type: C
- Subtype: Central
- Act ID: 9764
- Digitised on: 13 Aug 2025