Damodar Valley Corporation(Amendment) Act, 1957

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Damodar Valley Corporation(Amendment) Act, 1957 59 of 1957 [24 December 1957] CONTENTS 1. Short Title 2. Amendment Of Section 5 Damodar Valley Corporation(Amendment) Act, 1957 59 of 1957 [24 December 1957] An Act to amend the Damodar Valley Corporation Act, 1948. BE it enacted by Parliament in the Eighty Year of the Republic of India as follows : - 1. Short Title :- This Act may be called the Damodar Valley Corporation (Amendment) Act, 1957. 2. Amendment Of Section 5 :- In section 5 of the Damodar Valley Corporation Act, 1948(4 of 1948), sub-section (1) shall be omitted.

Act Metadata
  • Title: Damodar Valley Corporation(Amendment) Act, 1957
  • Type: C
  • Subtype: Central
  • Act ID: 9803
  • Digitised on: 13 Aug 2025