Delhi Milk Scheme, Junior Accounts Officer Recruitment Rules, 1999
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Delhi Milk Scheme, Junior Accounts Officer Recruitment Rules, 1999 CONTENTS 1. Short title and commencement 2. Number of posts, classification and scale of pay 3. Method of recruitment, age-limit, qualifications etc. 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE 1 Delhi Milk Scheme, Junior Accounts Officer Recruitment Rules, 1999 G.S.R.369.-- In exercise of the powers conferred by the proviso of article 309 of the Constitution, and in supersession of the Delhi Milk Scheme, Junior Accounts Officer Recruitment Rules, 1991, except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the post of Junior Accounts Officer in the Delhi Milk Scheme under the Department of Animal Husbandry and Dairying in the Ministry of Agriculture, namely :-- 1. Short title and commencement :- (1) These rules may be called the Delhi Milk Scheme, Junior Accounts Officer Recruitment Rules, 1999. (2) They shall come into force on the dale of their publication in the official Gazette. 2. Number of posts, classification and scale of pay :- The number of the said post, its classification and the scale of pay attached thereto, shall be as specified in columns (2) to (4) of the Schedule annexed to these rules. 3. Method of recruitment, age-limit, qualifications etc. :- The method of recruitment to the said post, age limit, qualifications and other matters relating thereto shall be specified in columns (5) to (14) of the said Schedule. . . . 4. Disqualification :- No person. (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who having a spouse living, has entered into or contracted a marriage with any person: shall be eligible for appointment to the said post : . Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Goverament is of the opinion that it is necessary or expedient so to do, it may, by order or reasons to be recorded in writing, and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age- limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Other Backward Classes, ex-servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE 1 Name of the post Number of Classification Scale of pay Whether Age-limit for post selection- direct recruits cum- seniority or selection by merit (1) (2) 3) (4) (5) (6) Junior Accounts Officer. 7* General Central Ser Rs. 5500- 175-9000 Selection- Not applicable. (1999) vice Group 'B' cum- seniority * Subject to Non- Gazetted, variation Ministerial. dependent - on work- load.
Act Metadata
- Title: Delhi Milk Scheme, Junior Accounts Officer Recruitment Rules, 1999
- Type: C
- Subtype: Central
- Act ID: 9832
- Digitised on: 13 Aug 2025