Delhi Roller Mills Wheat Products (Ex-Mill And Retail) Price Control Order, 1971

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com DELHI ROLLER MILLS WHEAT PRODUCTS (EX-MILL AND RETAIL) PRICE CONTROL ORDER, 1971 CONTENTS 1. Short title, extent and commencement 2. Definitions 3. Maximum ex-mill prices of wheat products 4. Maximum ex-mill prices of wheat products packed in polythene bags 5. Maximum retail price of roller mills wheat products 6 . Maximum retail prices of roller mill wheat products packed in polythene bags 7. Sales at mill depots and by sole-selling agents DELHI ROLLER MILLS WHEAT PRODUCTS (EX-MILL AND RETAIL) PRICE CONTROL ORDER, 1971 G.S.R. 1955, dated the 20th December, 1971 4. -In exercise of the powers conferred by sub-rule (2); of rule 114 of the Defence of India Rules, 1971, the Central Government hereby makes the following Order, namely: 1. Short title, extent and commencement :- (1) This Order may be called the Delhi Roller Mills wheat Product (Ex-mill and Retail), Price Control Order, 1971. (2) It extends to the whole of the Union territory of Delhi. (3) It shall come into force at once. 2. Definitions :- In this Order, unless the context otherwise requires,- (a) "roller mill" means a flour mill in which disintegration of wheat is done by grooved steel or iron rollers worked by power; (b) "wheat products" means suji (or rawa), maida, wholemeal atta, @5 [atta,] or bran, produced in a roller mill. 3. Maximum ex-mill prices of wheat products :- (1) No owner or other person in charge of a roller mill shall sell, or offer for sale, ex-mill, any of the wheat products specified in Cl. (1) of Table I appended to this Order, at a price exceeding the price specified in the corresponding entry in Cl. (2) thereof. (2) For the purposes of sub-clause (1), the prices specified are- (i) exclusive of the pro rata amount of octroi or terminal tax, if any, paid or payable by the concerned mill in respect of the wheat used in the manufacture of wheat products; (ii) exclusive of any purchase tax or sales-tax or duty of excise paid or payable by the concerned mill in respect of the wheat used in the manufacture of any wheat product, or in respect of any wheat product; (iii) for the net weight of the wheat product (inclusive of the cost of the bag); but where such wheat product is sold in cloth bags in quantities of 40 kilograms net, 20 kilograms net and 10 kilograms net, a sum of 70 paise, 37 paise and 19 paise, respectively towards the cost of the cloth bag may be charged in addition to the said prices. 4. Maximum ex-mill prices of wheat products packed in polythene bags :- Notwithstanding anything contained in Cl. 3, the owner or other person referred to in that clause may sell or offer for sale, ex-mill, any of the wheat products specified in Cl. (1) of Table II appended to this Order, packed in polythene bags, in quantities of I kilogram (net weight) and 2 kilograms (net weight) at a price not exceeding the price specified in the corresponding entry in Col. (2) or, as the case may be, in Col. (3) thereof. 5. Maximum retail price of roller mills wheat products :- No person shall sell or offer for sale, in retail, any wheat product specified below manufactured in roller mills at a price exceeding the price noted against it, namely: Wheat products - Price in rupees per kilogram 1[Suj ior rawai] ... \ \ \ \ \ \ \1[1.79] Maida ... 1[1.95] Wholemeal atta - 0.88 1 [Atta. \ \ \ \ \ \ \ \1.16] 1. Subs. by G.S.R. 456 (E), dated the 15th July, 1976. 6. Maximum retail prices of roller mill wheat products packed in polythene bags :- No person shall sell or offer for sale, in retail, any of the wheat products specified in Col. (1) of Table III appended to this Order, packed in polythene bags, in quantities of 1 kilogram (net weight) and 2 kilograms (net weight), at a price exceeding the price specified against it in Col. (2) or, as the case may be, in Col. (3) of the said Table. 7. Sales at mill depots and by sole-selling agents :- The maximum ex-mill prices referred to in Cl. 3 or Cl. 4 shall also apply to sales, other than sales direct to consumers, at mill depots and to sales by sole-selling agents of a roller mill. 1 [TABLE I] (See Cl. 3) Wheat products Price in rupees per quintal (net weight) 1 2 Suji oirawa ... 174.00 Maida ... 160.00 Atta ... 112.00 Bran ... 50.00 1. Subs. by G.S.R. 456 (E), dated the 15th July, 1976.

Act Metadata
  • Title: Delhi Roller Mills Wheat Products (Ex-Mill And Retail) Price Control Order, 1971
  • Type: C
  • Subtype: Central
  • Act ID: 9835
  • Digitised on: 13 Aug 2025