Delhi Special Police Establishment (Amendment) Act, 2006

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Delhi Special Police Establishment (Amendment) Act, 2006 20 of 2006 [06 April 2006] CONTENTS 1. Short Title 2. Amendment Of Section 4A Delhi Special Police Establishment (Amendment) Act, 2006 20 of 2006 [06 April 2006] An Act further to amend the Delhi Special Police Establishment Act, 1946. BE it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Delhi Special Police Establishment (Amendment) Act, 2006. 2. Amendment Of Section 4A :- In section 4A of the Delhi Special Police Establishment Act, 1946(25 of 1946), in sub-section (1), for clause (d), the following clause shall be substituted, namely:-- "(d) the Secretary to the Government of India in charge of the Ministry or Department of the Central Government having administrative control of the Delhi Special Police Establishment -- Member.".

Act Metadata
  • Title: Delhi Special Police Establishment (Amendment) Act, 2006
  • Type: C
  • Subtype: Central
  • Act ID: 9838
  • Digitised on: 13 Aug 2025