Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Delhi University (Amendment) Act, 2002 43 of 2002 [12 August 2002] CONTENTS 1. Short Title 2. Amendment Of Section 5 Of Act 8 Of 1922 Delhi University (Amendment) Act, 2002 43 of 2002 [12 August 2002] An Act further to amend the Delhi University Act, 1922 BE it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Delhi University (Amendment) Act, 2002. 2. Amendment Of Section 5 Of Act 8 Of 1922 :- 2. Amendment of section 5 of Act 8 of 1922.-- In section 5 of the Delhi University Act, 1922, in sub-section (2), after the proviso, the following proviso shall be inserted, namely:-- "Provided further that provisions of this sub-section shall not apply in the case of any educational institution affiliated to the Indraprastha Vishwavidyalaya incorporated under the Indraprastha Vishwavidyalaya Act, 1998 (Delhi Act 9 of 1998), ".