Delimitation Of Wards Of Municipalities (First Amendment) Rules, 2003
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Delimitation Of Wards Of Municipalities (First Amendment) Rules, 2003 [07 February 2003] CONTENTS 1. Rules 1 2. Rules 2 Delimitation Of Wards Of Municipalities (First Amendment) Rules, 2003 [07 February 2003] 1. Rules 1 :- These Rules may be called the Delimitation of Wards of Municipalities (First Amendment) Rules, 2003. 2. Rules 2 :- In the Delimitation of Wards of Municipalities Rules, 1972 in Rule 6, in clause (f),- (i) for sign "." the sign ":" shall be substituted: and added, namely:- "Provided that the principle of rotation shall not be applicable where delimitation of wards of a Municipality has been done under the provisions of clause (ii) of Rule 4 of the Rule." Sarvesh Kaushal, Secretary to Government of Punjab, Department of Local Government.
Act Metadata
- Title: Delimitation Of Wards Of Municipalities (First Amendment) Rules, 2003
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 21614
- Digitised on: 13 Aug 2025