Department Of Ocean Development (Adminis- Trative Officer) Recruitment Rules, 1990
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com DEPARTMENT OF OCEAN DEVELOPMENT (ADMINIS- TRATIVE OFFICER) RECRUITMENT RULES, 1990 CONTENTS 1. Short title and commencement 2. Number of posts, classification and scale of pay 3. Method of recruitment, age limit and other qualifications 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE DEPARTMENT OF OCEAN DEVELOPMENT (ADMINIS- TRATIVE OFFICER) RECRUITMENT RULES, 1990 G.S.R. 532, dated 24th July, 19901 -- In exercise of the powers conferred by the proviso to Art.309 of the Constitution the President hereby makes the following rules regulating the method of recruitment to the post of Administrative Officer in the Department of Ocean Development, namely :- 1. Short title and commencement :- (1) These rules may be called the Department of Ocean Development (Administrative Officer) Recruitment Rules, 1990. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of posts, classification and scale of pay :- The number of the said post, its classification and scale of pay attached thereto shall be as specified in Columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit and other qualifications :- The method of recruitment, age limit, qualifications, and other matters relating to the said posts shall be as specified in Columns 5 to 14 of the said Schedule. 4. Disqualification :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse, living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to any of the said posts : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of post. Number of Classification. Scale of pay. Whether se post. lection post non- selection post. 1 2 3 4 5 Administrative 1* (1990) General Central Rs. 2200-175- Not Officer. *Subject to Service Group 2800-100- 4000/- applicable. variation 'A' Gazetted (Revised). dependent Ministerial. on work- load.
Act Metadata
- Title: Department Of Ocean Development (Adminis- Trative Officer) Recruitment Rules, 1990
- Type: C
- Subtype: Central
- Act ID: 9883
- Digitised on: 13 Aug 2025