Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com DEPARTMENT OF SCIENCE AND TECHNOLOGY STAFF CAR DRIVER (GROUP 'C' POSTS) RECRUITMENT RULES, 1995 CONTENTS 1. Short title and commencement 2. Number of posts, classification and scale of pay 3. Method of recruitment, age limit and other qualifications, etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE DEPARTMENT OF SCIENCE AND TECHNOLOGY STAFF CAR DRIVER (GROUP 'C' POSTS) RECRUITMENT RULES, 1995 G.S.R. 367, dated the 19th July, 19951 .-In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, and in supersession of the Department of Science and Technology (Group 'C' and Group 'D' posts) Recruitment Rules, 1986 in so far as they relate to the posts of Staff Car Driver, except as respect things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the post of Staff Car Drivers in the Department of Science and Technology, namely :- 1. Short title and commencement :- (1) These rules may be called the Department of Science and Technology Staff Car Driver (Group 'C' posts) Recruitment Rules, 1995. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of posts, classification and scale of pay :- The number of posts, their classification and the scale of pay attached thereto shall be as specified in Column 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit and other qualifications, etc :- The method of recruitment, age limit, qualifications and other matters relating to the said post shall be as specified in Columns 5 to 14 of the said Schedule. 4. Disqualification :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living: or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rules. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-servicemen and other Backward classes and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of the Number of Classifica Scale of Whether Whether post. posts. tion. pay. Selection the benefit Post or Non of added selection years of post. service admissible under Rule 30 of the Central Civil Services (Pension) Rules. 1972. 1 2 3 4 5 6 1. Staff Car 2* (1994) General Rs. 1320- Non No. Driver. * Subject to va Central 30-1560- selection. riations depen Service EB-40- ding on work- (Group 2040. load. etc. 'C') Non- Gazetted, Non- Ministerial.