Dhoties (Additional Excise Duty) Repeal Act, 1976

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com DHOTIES (ADDITIONAL EXCISE DUTY) REPEAL ACT, 1976 93 of 1976 [4th September, 1976] CONTENTS 1. Short title 2. Repeal of Act 39 of 1953 DHOTIES (ADDITIONAL EXCISE DUTY) REPEAL ACT, 1976 93 of 1976 [4th September, 1976] An Act to repeal the Dhoties (Additional Excise Duty) Act, 1953. BE it enacted by Parliament in the Twenty-seventh Year of the Republic of India as follows: 1. Short title :- This Act may be called THE DHOTIES (ADDITIONAL EXCISE DUTY) REPEAL ACT, 1976. 2. Repeal of Act 39 of 1953 :- The Dhoties (Additional Excise Duty) Act, 1953, is hereby repealed.

Act Metadata
  • Title: Dhoties (Additional Excise Duty) Repeal Act, 1976
  • Type: C
  • Subtype: Central
  • Act ID: 9929
  • Digitised on: 13 Aug 2025