Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com DIRECTORATE OF PLANT PROTECTION, QUARANTINE AND STORAGE, SENIOR TECHNICAL ASSISTANT (CHEMISTRY), RECRUITMENT RULES, 1989 CONTENTS 1. Short title and commencement 2. Number of posts, classification and scale of pay 3. Method of recruitment, age limit, other qualifications etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- 1 DIRECTORATE OF PLANT PROTECTION, QUARANTINE AND STORAGE, SENIOR TECHNICAL ASSISTANT (CHEMISTRY), RECRUITMENT RULES, 1989 G.S.R. 23, dated 26th December, 19891.-In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, and in supersession of the Directorate of Plant Protection, Quarantine and Storage, Senior Technical Assistant (Chemistry), Recruitment Rules, 1989 except .as respect to things done or omitted to be done before such supersession, the President hereby makes the following rules, regulating the method of recruitment to the post of Senior Technical Assistant (Chemistry) in the Directorate of Plant Protection, Quarantine and Storage, namely :- 1. Short title and commencement :- (1) These rules may be called the Directorate of Plant Protection, Quarantine and Storage, Senior Technical Assistant (Chemistry), Recruitment Rules, 1989. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of posts, classification and scale of pay :- The number of the said posts, its classification and the scale of pay attached thereto, shall be as specified in Columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit, other qualifications etc :- T h e method of recruitment, age limit, qualifications and other matters relating to the said post shall be as specified in Columns 5 to 14 of the said Schedule. 4. Disqualification :- No person.- (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 1 Name of post. Number of post. Classifi- Scale of Whether Age limit cation. pay. Selection for direct post or non- recruits. selection post. 1 2 3 4 5 6 Senior Tech- 6* (1989) General Rs. Non Not exceed- nical Assistant (Chemistry). * Subject to variation Central Service, 1640- 60- selection. ing 30 years. (Relaxable dependent on work load. Group 'B' Non- 2600- EB-75- for Govern- ment Ser- Gazetted 2900. vants upto 4 Non- years in ac- Ministe- cordance with rial. the instruc- tions or or- ders issued by the Central Government). Note : The crucial date for determi- ning the age limit. shall be the closing date for receipt of applica- tions from candidates in India (other than those in Andaman & Nicobar Islands and Laksha- dweep).