Displaced Persons Claims And Other Laws Repeal Act, 2005

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com DISPLACED PERSONS CLAIMS AND OTHER LAWS REPEAL ACT, 2005 38 of 2005 [5th September, 2005] CONTENTS 1. Short Title 2. Repeal of enactments SCHEDULE 1 :- SCHEDULE DISPLACED PERSONS CLAIMS AND OTHER LAWS REPEAL ACT, 2005 38 of 2005 [5th September, 2005] An Act to repeal the Displaced Persons (Claims) Act, 1950 and certain other enactments. BE it enacted by Parliament in the Fifty-fifth Year of the Republic of India as follows:-- 1. Short Title :- Section This Act may be called the Displaced Persons Claims and other Laws Repeal Act, 2005. 2. Repeal of enactments :- Section The enactments specified in the Schedule are hereby repealed. SCHEDULE 1 SCHEDULE THE SCHEDULE (See section 2) REPEAL OF Sl. No. Name of the Act Year Act No. 1. The Administration of Evacuee Property Act 195031 2. The Displaced Persons (Claims) Act 195044 3. The Evacuee Interest (Separation) Act 195164 4. The Displaced 195412 REPEAL OF ENACTMENTS Persons (Claims) Supplementary Act 5. The Displaced Persons (Compensation and Rehabilitation) Act 195444

Act Metadata
  • Title: Displaced Persons Claims And Other Laws Repeal Act, 2005
  • Type: C
  • Subtype: Central
  • Act ID: 9990
  • Digitised on: 13 Aug 2025