Driver, Class-Iii, In The Office Of The Consumer Disputes Redressal Commission And Consumer Disputes Redressal Forums, Recruitment Rules, 2004

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Driver, Class-III, in the office of the Consumer Disputes Redressal Commission and Consumer Disputes Redressal Forums, Recruitment Rules, 2004 CONTENTS 1. . 2. . 3. . 4. . 5. . 6. . Driver, Class-III, in the office of the Consumer Disputes Redressal Commission and Consumer Disputes Redressal Forums, Recruitment Rules, 2004 In exercise of the powers conferred by the proviso to the Art. 309 of the Constitution of India, the Governor of Gujarat hereby makes the following rules to provide for regulating recruitment to the post of Driver, Class-III, in the Service of the Consumer Disputes Redressal Commission and Consumer Disputes Redressal Forums, namely:- 1. . :- 2. . :- 3. . :- 4. . :- 5. . :- 6. . :-

Act Metadata
  • Title: Driver, Class-Iii, In The Office Of The Consumer Disputes Redressal Commission And Consumer Disputes Redressal Forums, Recruitment Rules, 2004
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16737
  • Digitised on: 13 Aug 2025