Dry Batteries For Flash Lights (Quality Control) Order, 1986

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com DRY BATTERIES FOR FLASH LIGHTS (QUALITY CONTROL) ORDER, 1986 CONTENTS 1. Short title and commencement 2. Definitions 3 . Prohibition regarding manufacture, etc. of certain varieties of dry batteries for flash lights DRY BATTERIES FOR FLASH LIGHTS (QUALITY CONTROL) ORDER, 1986 G.S.R. 1271(E). dated 9th December, 1986 1. -In exercise of powers conferred by Sec. 3 of the Essential Commodities Act, 1955 (10 of 1955), the Central Government hereby makes the following, order, namely : 1. Short title and commencement :- (1) This Order may be called the Dry Batteries for Flash Lights (Quality Control) Order, 1986. (2) It shall come into force on the 1st day of April, 1987. 2. Definitions :- In this Order, unless the context otherwise requires: (a) "Dry Batteries lor Flash Light" means a single unit packaged power cell ready for use appropriately jacketed and labelled and intended for use in flash lights; (b) "specified standard" means the following Indian Standards/specifications; ____________________________________________________________________________ IS. No. Title ____________________________________________________________________________ IS : 203-1984 Specification for Dry Batteries for Flash Lights ____________________________________________________________________________ 3. Prohibition regarding manufacture, etc. of certain varieties of dry batteries for flash lights :- (1) No person shall by himself or by any person on his behalf manufacture or store for sale, sell or distribute any dry batteries for Flash Lights which docs not conform to the specified standard and it would be with ISI Certification Mark: Provided that nothing in this Order shall apply in relation to export of Dry Batteries for Flash Light which do not conform to the specified standard but conform to any specifications required by the foreign buyer and such specifications shall not in any case be less than the specified standard. (2) The sub-standard or defective Dry Batteries for Flash Lights or raw materials or components which do not conform to the specified standard shall be deformed beyond use and disposed of as scrap.

Act Metadata
  • Title: Dry Batteries For Flash Lights (Quality Control) Order, 1986
  • Type: C
  • Subtype: Central
  • Act ID: 10031
  • Digitised on: 13 Aug 2025