Essential Commodities (Rajasthan Amendment) Act, 1960
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Essential Commodities (Rajasthan Amendment) Act, 1960 32 of 1960 [17 September 1960] CONTENTS 1. Short title, extent and commencement 2. Insertion of new section 7A in Central Act 10 of 1955 3. Repeal Essential Commodities (Rajasthan Amendment) Act, 1960 32 of 1960 [17 September 1960] PREAMBLE An Act to amend the Essential Commodities Act, 1955 in its application to the State of Rajasthan. B e it enacted by the Rajasthan State Legislature in the Eleventh Year of the Republic of India, as follows - _____________ 1. Published in Raj. Gaz., Extra-ordi, Pt. IV-A, dated 24.9.1960 1. Short title, extent and commencement :- (1) This Act may be called the Essential Commodities (Rajasthan Amendment) Act, 1960. (2) It extends to the whole of the State of Rajasthan. (3) It shall come into force at once. 2. Insertion of new section 7A in Central Act 10 of 1955 :- After Section 7 of the Essential Commodities Act, 1955 (Central Act 10 of 1955), in its application to the State of Rajasthan, the following new section shall be inserted, namely- "7A. Forfeiture of certain property used in the commission of the offence.- Wherever any offence relating to foodstuffs which is punishable under section 7 has been committed, the Court shad direct that all the packages, coverings or receptacles in which an property liable to be forfeited under the said section is found and a the animals, vehicles, vessels or other conveyances used in carrier the said property, shall be forfeited to the Government : Provided that if the Court is of opinion that it is not necessary to direct forfeiture in respect of all such packages, coverings receptacles or such animals, vehicles, vessels or other conveyance or any of them, it may, for reasons to be recorded, refrain from doing So." 3. Repeal :- 1The Essential Commodities (Rajasthan Amendment) Ordinance, 1960 (Ordinance No. 6 of 1960) is hereby repealed. __________ 1. Ordinance No.6 of 1960, Pub. in Raj. Gaz. Ex.-Ordi., Pt. IV-B, dated 4.7.1960
Act Metadata
- Title: Essential Commodities (Rajasthan Amendment) Act, 1960
- Type: S
- Subtype: Rajasthan
- Act ID: 22311
- Digitised on: 13 Aug 2025