Essential Services (Maintenance) Ordinance Repeal Act, 2001

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com ESSENTIAL SERVICES (MAINTENANCE) ORDINANCE REPEAL ACT, 2001 1 of 2002 [4TH January, 2002] CONTENTS 1. Short title. 2. Repeal of Ordinance 11 of 1941. ESSENTIAL SERVICES (MAINTENANCE) ORDINANCE REPEAL ACT, 2001 1 of 2002 [4TH January, 2002] An Act to repeal the Essential Services (Maintenance) Ordinance, 1941 Be it enacted by Parliament in the Fifty-second Year of the Republic of India as follows: 1. Short title. :- This Act may be called the Essential Services (Maintenance) Ordinance Repeal Act, 2001. 2. Repeal of Ordinance 11 of 1941. :- T he Essential Services (Maintenance) Ordinance. 1941 is hereby repealed.

Act Metadata
  • Title: Essential Services (Maintenance) Ordinance Repeal Act, 2001
  • Type: C
  • Subtype: Central
  • Act ID: 10137
  • Digitised on: 13 Aug 2025