Estate Duty (Amendment) Act, 1986
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Estate Duty (Amendment) Act, 1986 49 of 1986 [26 November 1986] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 5A Estate Duty (Amendment) Act, 1986 49 of 1986 [26 November 1986] An Act further to amend the Estate Duty Act, 1953. BE it enacted by Parliament in the Thirty-Seventh Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Estate Duty (Amendment) Act, 1986. (2) It shall be deemed to have come into force on the 16th day of March, 1985. 2. Amendment Of Section 5A :- In section 5A of the Estate Duty Act, 1953(34 of 1953), in sub- section (2C),- (i) in clause (a), the word "and" occurring at the end shall be omitted; ( ii) after clause (a), the following clause, shall be inserted, namely:- "(aa) the States of Punjab and Tripura, on the 16th day of March, 1985; and".
Act Metadata
- Title: Estate Duty (Amendment) Act, 1986
- Type: C
- Subtype: Central
- Act ID: 10147
- Digitised on: 13 Aug 2025