Finance (No.2) Act, 2004

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com FINANCE (NO.2) ACT, 2004 22 of 2004 [] CONTENTS CHAPTER 1 :- PRELIMINARY CHAPTER 2 :- RATES OF INCOME-TAX CHAPTER 3 :- DIRECT TAXES CHAPTER 4 :- INDIRECT TAXES CHAPTER 5 :- SERVICE TAX CHAPTER 6 :- EDUCATION CESS CHAPTER 7 :- SECURITIES TRANSACTION TAX CHAPTER 8 :- MISCELLANEOUS SCHEDULE 1 :- THE FIRST SCHEDULE SCHEDULE 2 :- THE SECOND SCHEDULE FINANCE (NO.2) ACT, 2004 22 of 2004 [] PREAMBLE An Act to give effect to the financial proposals of the Central Government for the financial year 2004- BE it enacted by Parliament in the Fifty-fifth Year of the Republic of India as follows: CHAPTER 1 PRELIMINARY CHAPTER 2 RATES OF INCOME-TAX CHAPTER 3 DIRECT TAXES CHAPTER 4 INDIRECT TAXES CHAPTER 5 SERVICE TAX CHAPTER 6 EDUCATION CESS CHAPTER 7 SECURITIES TRANSACTION TAX CHAPTER 8 MISCELLANEOUS SCHEDULE 1 THE FIRST SCHEDULE SCHEDULE 2 THE SECOND SCHEDULE

Act Metadata
  • Title: Finance (No.2) Act, 2004
  • Type: C
  • Subtype: Central
  • Act ID: 10307
  • Digitised on: 13 Aug 2025