Foreigners (Restriction On Movements) Order, 1960

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com FOREIGNERS (RESTRICTION ON MOVEMENTS) ORDER, 1960 CONTENTS 1. Short title and commencements 2. Definition 3. Restrictions on movements of Chinese nationals FOREIGNERS (RESTRICTION ON MOVEMENTS) ORDER, 1960 1G.S.R. 1454, dated the 6th December, 1960.-In exercise of the powers conferred by Section 3 of Foreigners Act, 1946 (31 of 1946), the Central Government hereby makes the following Order, namely :- 1. Short title and commencements :- (1) This Order may be called the Foreigners (Restriction on Movements) Order, 1960. (2) It shall come into force at once. 2. Definition :- In this Order, "Chinese nationals" includes an indigenous inhabitant of the Tibet region of China. 3. Restrictions on movements of Chinese nationals :- Notwithstanding anything contained in any order or directions, that may have been issued by any authority, no Chinese national shall,- (1) enter, or depart from, the district of Darjeeling across the Sikkim-West Bengal border except through the check-post at Rangpor Pedong; and (2) enter, or depart from the district of Darjeeling from or to any other part of India except through the check-post at Siliguri.

Act Metadata
  • Title: Foreigners (Restriction On Movements) Order, 1960
  • Type: C
  • Subtype: Central
  • Act ID: 10468
  • Digitised on: 13 Aug 2025