Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com FOREST RESEARCH INSTITUTE (DRIVER) RECRUITMENT RULES, 1989 CONTENTS 1. Short title and commencement 2. Number of post, classification and scale of pay 3. Method of recruitment, age limit and other qualifications etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- 1 FOREST RESEARCH INSTITUTE (DRIVER) RECRUITMENT RULES, 1989 G.S.R. 25, dated 22nd December, 19891 .- In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, the President hereby makes the following rules regulating the method of recruitment to the post of Driver in the Forest Research Institute, Dehra Dun, namely :- 1. Short title and commencement :- (1) These rules may be called the Forest Research Institute (Driver) Recruitment Rules, 1989. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of post, classification and scale of pay :- The number of the said post, its classification and scale of pay attached thereto, shall be as specified in Columns 3 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit and other qualifications etc :- The method of recruitment, age limit, qualification and other matters relating to the said post, shall be specified in Columns 5 to 14 of the said Schedule. 4. Disqualification :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 1 Name No. of post. Classification. Scale of Whether selec Age limit of post. pay. tion post or for direct Non-selection recruits. post. 1 2 3 4 5 6 1. Driver. 1 * (1989) General Cen Rs. Non- selection. Not * Subject to tral Service, 1150- 25- applicable. variation Group 'C' 1500 dependent Non- Gazetted, on work Non-Minis load. terial.