Goa Appropriation Act, 2005
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Goa Appropriation Act, 2005 11 of 2005 [24 March 2005] CONTENTS 1. Short Title 2. Issue Of Rs. 58,73,87,000 Out Of The Consolidated Fund Of The State Of Goa For The Financial Year 2004-05 3. Appropriation SCHEDULE 1 :- FIRST SCHEDULE Goa Appropriation Act, 2005 11 of 2005 [24 March 2005] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Goa for the services of the financial year 2004-05. Be it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Goa Appropriation Act, 2005. 2. Issue Of Rs. 58,73,87,000 Out Of The Consolidated Fund Of The State Of Goa For The Financial Year 2004-05 :- From and out of the Consolidated Fund of the State of Goa there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of fifty-eight crores, seventy-three lakhs and eighty-seven thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2004-05, in respect of the services specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Goa by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 FIRST SCHEDULE (See sections 2 and 3) 1 2 3 No. of Vote/Appro- priation Services and purposes Sums not exceeding Voted by Parliament Charged on the Consolidated Fund Total Rs. Rs. Rs. 1 Legislature Secretariat.. Revenue 81,20,000 .. 81,20,000 Capital 8,00,000 .. 8,00,000 Charged.-- Raj Bhavan, Revenue .. 20,13,000 20,13,000 2 General Administration and Coordination. Revenue 50,00,000 .. 50,00,000 3 District and Sessions Court, North Goa . Revenue 16,23,000 .. 16,23,000 5 Prosecution Revenue 40,000 .. 40,000 8 Treasury and Accounts, Administration, North Goa Revenue 11,48,02,000 .. 11,48,02,000 Charged.-- Debt Services Revenue .. 17,93,66,000 17,93,66,000 10 Notary Services Revenue 16,39,000 .. 16,39,000 11 Excise Revenue 5,80,000 .. 5,80,000 Charged.-- Goa Public Service Commission Revenue .. 6,97,000 6,97,000 14 Goa Sadan . Revenue 34,95,000 .. 34,95,000 19 Industries, Trade and Commerce . Revenue 3,56,00,000 .. 3,56,00,000 Capital 1,35,00,000 .. 1,35,00,000 21 Public Works Capital .. 4,87,000 4,87,000 ... 26 Fire and Emergency Services . Revenue 38,50,000 .. 38,50,000 34 School Education Revenue 11,77,01,000 .. 11,77,01,000 Capital 9,51,000 .. 9,51,000 37 Government Polytechnic, Panaji Revenue 10,00,000 .. 10,00,000 47 Goa Medical College Revenue 35,02,000 .. 35,02,000 48 Health Services Revenue 3,34,33,000 .. 3,34,33,000 49 Institute of Psychiatry and Human Behaviour . Revenue 3,50,000 .. 3,50,000 51 Goa Dental College Revenue 2,78,000 .. 2,78,000 56 Information and Publicity .. Revenue 12,05,000 .. 12,05,000 57 Social Welfare .. Revenue 3,25,00,000 .. 3,25,00,000 61 Craftsman Training Revenue 2,23,000 .. 2,23,000 64 Agriculture Revenue 29,20,000 .. 29,20,000 66 Fisheries . Revenue 1,000 .. 1,000 67 Ports Administration Revenue 16,00,000 .. 16,00,000 68 Forests Revenue 35,70,000 .. 35,70,000 70 Civil Supplies Revenue 19,00,000 .. 19,00,000 74 Water Resources . Revenue 35,90,000 .. 35,90,000 75 Planning, Statistics and Evaluation Revenue 8,91,000 .. 8,91,000 76 Electricity Revenue 1,00,00,000 .. 1,00,00,000 79 Goa Gazetteer. Revenue 1,60,000 .. 1,60,000 Total 40,48,24,000 18,25,63,000 58,73,87,000
Act Metadata
- Title: Goa Appropriation Act, 2005
- Type: S
- Subtype: Maharashtra
- Act ID: 20300
- Digitised on: 13 Aug 2025