Goa Contingency Fund (Fourth Amendment) Act, 2015

S Maharashtra 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Goa Contingency Fund (Fourth Amendment) Act, 2015 [16 September 2015] CONTENTS 1. Short title and commencement 2. Amendment of section 2 Goa Contingency Fund (Fourth Amendment) Act, 2015 [16 September 2015] Goa Act 16 of 2015 AN ACT further to amend the Goa Contingency Fund Act, 1988 (Goa Act 4 of 1988). Be it enacted by the Legislative Assembly of Goa in the Sixty-sixth Year of the Republic of India, as follows:- 1. Short title and commencement :- (1) This Act may be called the Goa Contingency Fund (Fourth Amendment) Act, 2015. (2) It shall come into force at once. 2. Amendment of section 2 :- In section 2 of the Goa Contingency Fund Act, 1988 (Goa Act 4 of 1988), for the words "thirty crores", the words "one hundred crores" shall be substituted.

Act Metadata
  • Title: Goa Contingency Fund (Fourth Amendment) Act, 2015
  • Type: S
  • Subtype: Maharashtra
  • Act ID: 20317
  • Digitised on: 13 Aug 2025