Goa Mundkars (Protection From Eviction) (Amendment) Act, 2015

S Maharashtra 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Goa Mundkars (Protection From Eviction) (Amendment) Act, 2015 [01 September 2015] CONTENTS 1. Short title and commencement 2. Omission of section 37A Goa Mundkars (Protection From Eviction) (Amendment) Act, 2015 [01 September 2015] Goa Act 10 of 2015 AN ACT further to amend the Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 (Act 1 of 1976). Be it enacted by the Legislative Assembly of Goa in the Sixty-sixth Year of the Republic of India, as follows:- 1. Short title and commencement :- (1) This Act may be called the Goa Mundkars (Protection from Eviction) (Amendment) Act, 2015. (2) It shall come into force at once. 2. Omission of section 37A :- Section 37A of the Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 (Act 1 of 1976) shall be omitted.

Act Metadata
  • Title: Goa Mundkars (Protection From Eviction) (Amendment) Act, 2015
  • Type: S
  • Subtype: Maharashtra
  • Act ID: 20361
  • Digitised on: 13 Aug 2025