Gujarat Agricultural Produce Markets (Second Amendment) Act, 2015

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Agricultural Produce Markets (Second Amendment) Act, 2015 25 OF 2015 [16 September 2015] CONTENTS 1. Short title and commencement 2. Amendment of section 31G of Guj. XX of 1964 Gujarat Agricultural Produce Markets (Second Amendment) Act, 2015 25 OF 2015 [16 September 2015] AN ACT further to amend the Gujarat Agricultural Produce Markets Act, 1963. It is hereby enacted in the Sixty-sixth Year of the Republic of India as follows:- 1. Short title and commencement :- (1) This Act may be called the Gujarat Agricultural Produce Markets (Second Amendment) Act, 2015. (2) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint. 2. Amendment of section 31G of Guj. XX of 1964 :- In the Gujarat Agricultural Produce Markets Act, 1963, in section 31G, in sub-section (1), for the words "not less than five markets", the words "more than one market" shall be substituted.

Act Metadata
  • Title: Gujarat Agricultural Produce Markets (Second Amendment) Act, 2015
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16822
  • Digitised on: 13 Aug 2025