Gujarat Appropriation Act, 1968
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Appropriation Act, 1968 9 of 1968 [29 March 1968] CONTENTS 1. Short Title 2. Issue Of Rs .3, 59,48,89,000 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1968-69 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat Appropriation Act, 1968 9 of 1968 [29 March 1968] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Gujarat for the services of the year ending on the thirty-first day of March 1969. It is hereby enacted in the Nineteenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat Appropriation Act, 1968. 2. Issue Of Rs .3, 59,48,89,000 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1968-69 :- From and out of the Consolidated Fund of the State of Gujarat, there may be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of three hundred and fifty nine crores, forty eight lakhs and eighty nine thousand rupees towards defraying the several charges which will come in course of payment during the financial year ending on thirty first day of March 1969 in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) Sr. No. Services and purposes Heads of Account Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fund Total 1 2 3 4 Rs. Rs. Rs. A EXPENDITURE ON REVENUE ACCOUNT General Administration Department 1 State Legislative 18, Parliament, State/Union Territory Legislature. 8,00,000 8,00,000 2 General Administration 19, General Administration. 26,40,000 10,50,000 36,90,000 3 Pensions and Allowances 66, Territorial and Political Pensions. 1,34,000 1,000 1,35,000 4 Privy Purees and Allowances of Indian Rulers 67, Privy Purses and Allowances of Indian Rulers. 2,84,000 1,000 2,85,000 5 Other Revenue Expenditure pertaining to General Administration Department 26, Miscellaneous Departments; 39, Miscellaneous Social and Developmental Organisations; 71, Miscellaneous. 32,26,000 33,26,000 Total, General Administration Department 70,84,000 10,52,000 81,36,000 Finance Department 6 Sales Tax 12, Sales Tax. 73,96,000 6,000 74,02,000 7 Interest on Debt and other 16, Interest on Debt and other 14,49,56,000 14,49,56,000 obligations obligations. 8 Appropriation for Reduction of Avoidance of Debt 17, Appropriation for Reduction or Avoidance of Debt. 8,90,49,000 8,90,49,000 9 Finance Department 19, General Administration. 78,21,000 78,21,000 10 Other Revenue Expenditure pertaining to Finance Department 13, Other, Taxes and Duties. 26, Miscellaneous Departments; 71, Miscellaneous. 32,00,000 57,67,000 89,67,000 11 Pensions and other Retirement Benefits. 65, Pensions and Other Retirement Benefits. 1,90,52,000 23,91,000 2,14,43,000 Total, Finance Department 3,74,69,000 24,21,69,000 27,96,38,000 Legal Department 12 Legal Department 19, General Administration. 8,21,000 8,21,000 13 Administration of Justice 21. Administration of Justice. 1,30,11,000 16,41,000 1,46,52,000 14 Other Revenue Expenditure pertaining to Legal Department 20, Miscellaneous Departments; 71, Miscellaneous, 12,83,000 12,83,000 Total, Legal Department 1,51,15,000 16,41,000 1,67,56,000 Public Works Department 15 Interest on Debt and other obligations pertaining to the public Works Department. 16, Interest on Debt and Other Obligations. 11,30,000 11,30,000 16 Public Works Department. 19, General Administration. 13,08,000 13,08,000 17 Irrigation and Navigation. 42, Multipurpose River Schemes; 43, Irrigation, Navigation, Embankment and Drainage Works 10,19,63,000 10,19,63,000 (Commercial); 44, Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial). 18 Other Revenue Expenditure pertaining to Public Works Department 26, Miscellaneous Department; 27, Scientific Departments; 71, Miscellaneous. 1,05,48,000 5,000 1,05,53,000 19 Public Works 50, Public Works. 9,09,73,000 52,000 19,10,25,000 20 Ports and Pilotage 53, Ports and Pilotage 3,16,31,000 3,16,31,000 Total, Public Works Department 33,64,23,000 11,87,000 33,76,10,000 Revenue Department 21 Land Revenue 9, Land Revenue 99,70,000 1,00,54,000 2,00,24,000 22 Stamps and Registration 14, Stamps; 16, Registration 19,31,000 19,31,000 23 Interest on Debt and Other Obligations pertaining to Revenue Department 16, Interest on Debt and Other Obligations. 5,90,000 5,90,000 24 Revenue Department 19, General Administration. 1,79,81,000 1,79,81,000 25 Dangs District 33-A Dangs District 1,40,63,000 1,40,63,000 26 Famine Relief 64, Famine Relief. 19,00,000 19,00,000 27 Other Revenue Expenditure pertaining to Re- venue Department 71, Miscellaneous; 76, Other Miscellaneous Compensations and Assignments. 61,72,000 50,00,000 1,16,72,000 Total, Revenue Department 5,20,17,000 1,61,44,000 6,81,61,000 Panchayats and Health Departments 28 Interest on Debt and Other Obligations pertaining to Panchayats and Health 16, Interest on Debt and Other Obligations. 64,000 64,000 Department 29 Panchayats and Health Department 19, General Administration 13,46,000 13,46,000 30 Medical 29, Medical. 6,62,09,000 6,62,00,000 31 Public Health 30, Public Health 7,48,82,000 7,48,82,000 3J Community Development Projects, National Extension Service and Local Development Works 37, Community Development Projects, National Extension Service and Local Development Works. 4,60,23,000 4,60,23,000 33 Other Revenue Expenditure pertaining to Panchayats and Health Department 26, Miscellaneous Departments; 34, Co-operation; 39, Miscellaneous Social and Developmental Organisations; 50, Public Works; 71, Miscellaneous; 76, Other Miscellaneous Compensation and Assignments. 7,23,81,000 1,03,000 7,24,84,000 Total, Panchayats and Health Department 26,08,41,000 1,67,000 26,10,08,000 Education and Labour Department 34 State Excise Duties 10, State Excise Duties 16,25,000 16,25,000 35 Interest on Duties and Other Obligations pertaining to Education and Labour Department 16, Interest on Debt and Other Obligations. 5,21,000 5,21,000 30 Education and Labour Department 19, General Administration. 9,19,000 9,19,000 37 Education 33, Education. 39,14,36,000 39,14,36,000 38 Labour and Employment and Miscellaneous 38, Labour and Employment 71, Miscellaneous 1,11,08,000 1,11,08,000 39 Other Revenue 27, Scientific Departments; 34, 2,95,17,000 2,95,17,000 Expenditure pertaining to Education and Labour Department Co-operation; 35, Industries; 39, Miscellaneous Social and Developmental Organisations. Total, Education and Labour Department 33,46,05,000 5,21,000 33,51,26,000 Home Department 40 Taxes on Vehicles and other Taxes and Duties pertaining to Home Department 11, Taxes on Vehicles; 13, Other Taxes and Duties. 5,02,37,000 5,02,37,000 41 Home Department 19, General Administration. 32,80,000 32,80,000 42 Jails 22, Jails. 46,83,000 46,83,000 43 Police 23, Police. 11,56,42,000 10,000 11,56,52,000 44 Other Revenue Expenditure pertaining to Home Department 26, Miscellaneous Departments; 39, Miscellaneous Social and Developmental organisations; 71, Miscellaneous. 52,86,000 52,86,000 45 Expenditure of Home Department connected with the National Emergency, 78-A, Expenditure connected with the National Emergency. 2,82,000 2,82,000 Total, Home Department 17,94,10,000 10,000 17,94,20,000 Industries, Mines and Power Department 46 Other Taxes and Duties pertaining to Industries, Mines and Power Department 13, Other Taxes and Duties 4,86,000 4,86,000 47 Industries, Mines and Power Department 19, General Administration. 5,30,000 5,30,000 48 Industries 35, Industries. 1,38,27,000 1,38,27,000 49 Stationery and Printing 68, Stationery and Printing. 1,77,41,000 1,77,41,000 50 Mi ll 71 Mi ll 63 52 000 63 52 000 50 Miscellaneous Expenditure pertaining to Industries, Mines and Power Department 71, Miscellaneous 63,52,000 63,52,000 Total, Industries, Mines and Power Department 3,89,36,000 3,89,36,000 Agriculture and Co-operation Department 51 Interest on Debt and other Obligations pertaining to Agriculture and Co-operation Department 16, Interest on Debt and Other Obligations, 17,07,000 17,07,000 52 Agriculture and Co- operation Department 19, General Administration. 7,55,000 7,55,000 53. Agriculture 31, Agriculture. 6,31,52,000 6,31,52,000 54 Animal Husbandry 33, Animal Husbandry 1,94,94,000 1,94,94,000 55 Co- operation 34, Co-operation 1,64,26,000 1,64,26,000 56 Industries 35, Industries 77,10,000 77,10,000 57 Forest 70, Forest 1,33,90,000 1,33,90,000 58 Other Revenue Expenditure pertaining to Agriculture and Co-operation Department 9, Land Revenue; 26, Miscellaneous Departments; 27, Scientific Departments 39, Miscellaneous Social and Developmental Organisations. 5,21,000 5,21,000 Total, Agriculture and Co- operation Department 12,14,48,000 17,07,000 12,31,55,000 Civil Supplies Department 59 Civil Supplies Department 19, General Administration 2,16,000 2,16,000 60 Supplies and Disposals 25, Supplies and Disposals. 16,000 16,000 61 28, 90,31,000 90,31,000 61 Miscellaneous Departments 28, Miscellaneous Departments 90,31,000 90,31,000 Total Civil Supplies Department 92,63,000 92,63,000 Gujarat Legislature Secretariat 62 Parliament and State Legislatures 18, Parliament, State/Union Territory Legislatures 16,65,000 28,000 16,83,000 Total, Gujarat Legislature Secretariat 16,55,000 28,000 16,83,000 Total-A, Expenditure on Revenue Account 1,39,42,66,000 26,46,26,000 l,65,88,92,000 B. EXPENDITURE ON CAPITAL ACCOUNT Finance Department 63 Payment of Commuted value of Pensions 26, Payment of Commuted value of Pensions. 1,75,000 2,10,000 3,85,000 Total, Finance Department 1,75,000 2,10,000 3,85,000 Public Works Department 64 Capital Outlay on Irrigation and Navigation 98, Capital Outlay on Multipurpose River Schemes; 99, Capital Outlay on Irrigation, Navigation, Embankment and Drainage works (Commercial); 100, Capital Outlay on Irrigation, Navigation, Embankment and Drainage works (Non- Commercial). 17,76,21,000 17,76,21,000 65 Capital Outlay on Electricity Schemes 101, Capital Outlay on Electricity Schemes 1,27,000 1,27,000 66 Capital Outlay on 103 Capital Outlay on Public 8,41,05,000 8,41,05,000 Public Works Works 67 Expenditure on Capital for Gujarat 107, Expenditure on Capital for Gujarat 5,40,00,000 5,40,00,000 68 Capital Outlay on Ports 110, Capital Outlay on Ports. 1,89,57,000 1,89,57,000 Total, Public Works Department 33,48,10,000 33,48,10,000 Revenue Department 69 Compensation to Land- holders. 92, Payment of Compensation to Land holders etc., on the abolition of Zamindari System 10,00,000 10,00,000 70 Capital Outlay on other works pertaining to Revenue Department 109, Capital Outlay on other works 10,000 50,000 60,000 Total, Revenue Department 10,10,000 50,000 10,60,000 Panchayats and Health Department 71 Capital Outlay on Public Health and Irrigation, Navigation etc. 94, Capital Outlay on Improvement of Public Health; 1,26,85,000 1,26,85,000 Tolal, Panchayats and Health Department 1,26,85,000 1,26,85,000 Home Department 72 Capital Outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development 95,00,000 95,00,000 Total, Home Department 95,00,000 95,00,000 Industrial, Mines and Power Department 73 Capital Outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development 1,93,59,000 1,93,59,000 74 Capital 98, Capital 1,50,00,000 1,50,00,000 74 Capital Outlay on Multi-purpose River Schemes 98, Capital Outlay on Multipurpose River Schemes. 1,50,00,000 1,50,00,000 Total, Industries, Mines and Power Department 3,43,59,000 3,43,59,000 Agriculture and Co-operation Department 75 Capital Outlay on Agriculture 95, Capital Outlay on Schemes of Agricultural Improvement and Research. 15,39,000 15,39,000 76 Capital Outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development 2,89,46,000 2,89,46,000 77 Capital Outlay on other works pertaining to Agriculture and Co-operation Department 109, Capital Outlay on other works 11,24,000 11,24,000 78 Capital Outlay on Forests. 119, Capital Outlay on Forests. 86,13,000 86,13,000 79 Capital Outlay on Schemes of Government Trading pertaining to Agriculture and Co-operation Department 124, Capital Outlay on Schemes of Government Trading 6,76,07,000 6,76,07,000 Total, Agriculture and Co- operation Department 10,78,29,000 10,78,29,000 Civil Supplies Department 80 Capital Outlay on Schemes of Government Trading pertaining to Civil Supplies Department 124, Capital Outlay on Schemes of Government Trading 1,09,18,41,000 13,000 1,09,18,54,000 Total, Civil Supplies Department 1,09,18,41,000 13,000 1,09,18,54,000 Total, Civil Supplies Department 1,09,18,41,000 13,000 1,09,18,54,000 Total B, Expenditure on Capital Account 1,59,22,09,000 2,73,000 1,59,24,82,000 C-EXPENDITURE UNDER DEBT HEADS Finance Department 81 Public Debt Permanent Debt Q Public Debt Permanent Debt. 78,59,000 78,59,000 82 Public Debt Loans from the Central Government. Q- Public Debt Loans from the Central Government 16,45,82,000 16,45,82,000 83 Loans and Advances Q- Loans and Advances by State and Union Territory Governments 12,20,000 12,20,000 84 Inter State Settlement R- Inter State Settlement 1,12,00,000 1,12,00,000 Total, Finance Department 12,20,000 18,36,41,000 18,48,61,000 Public Works Department 85 Public Debt Permanent Debt Q- Public Debt Permanent Debt 2,00,000 2,00,000 86 Loans and Advances pertaining to the Public Works Department Q- Loans and Advances by State and Union Territory Governments 2,04,55,000 2,04,55,000 Total, Public Works Department 2,04,55,000 2,00,000 2,06,55,000 Revenue Department 87 Public Debt in respect of Land Compensation Bonds. Q- Public Debt Permanent Debt 8,50,000 8,50,000 88 Loans and Advances pertaining to Revenue Department Q- Loans and Advances by State and Union Territory Governments 65,50,000 65,50,000 Total Revenue Department 65,50,000 8,50,000 74,00,000 Panchayats and Health Department 89 Public Debt Other Loans Q- Public Debt Other Loans 60,000 60,000 90 Loans and Advances pertaining to panchayats and Health Department. Q- Loans and Advances by State and Union Territory Governments. 68,06,000 68,06,000 Total, Panchayats and Health Department 68,06,000 60,000 68,66,000 Education and Labour Department 91 Loans and Advances pertaining to Education and Labour Department Q- Loans and Advances by State and Union Territory Governments 95,38,000 85,38,000 Total, Education and Labour Department 95,38,000 95,38,000 Home Department 92 Loans and Advances pertaining to Home Department Q- Loans and Advances by State and Union Territory Governments 2,79,000 2,79,000 Total, Home Department 2,79,000 2,79,000 Industrial, Mines and Power Department 93 Public Debt Other Loans Q- Public Debt Other Loans 12,000 12,000 94 Loans and Advances pertaining to Indus-tries, Mines and Power Department Q- Loans and Advances by State and Union Territory Governments. 8,37,72,000 8,37,72,000 Total, Industries, Mines and Power Department 8,37,72,000 12,000 8,37,84,000 Agriculture and Co-operation Department 95 Public Debt Other Loans Q- Public Debt Other Loans 52,80,000 52,80,000 96 Loans and Advances pertaining to Agriculture and Q- Loans and Advances by State and Union Territory 2,48,52,000 2,48,52,000 Co-operation Department Governments Total, Agriculture and Co- operation Department 2,48,52,000 52,80,000 3,01,32,000 Total, C-Expenditure under Debt Heads 15,34,72,000 19,00,43,000 34,35,15,000 GRAND TOTAL 3,13,99,47,000 45,49,42,000 3,59,48,89,000
Act Metadata
- Title: Gujarat Appropriation Act, 1968
- Type: S
- Subtype: Gujarat
- Act ID: 16848
- Digitised on: 13 Aug 2025