Gujarat Appropriation (Excess Expenditure) Act, 1966

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Appropriation (Excess Expenditure) Act, 1966 18 of 1966 [15 October 1966] CONTENTS 1. Short Title 2. Issue Of Rs. 3,74,83,761 Out Of The Consolidated Fund Of The State For The Year 1963-64 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat Appropriation (Excess Expenditure) Act, 1966 18 of 1966 [15 October 1966] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat to the service of the year ending on the thirty-first day of March 1964. It is hereby enacted in the Seventeenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat Appropriation (Excess Expenditure) Act, 1966. 2. Issue Of Rs. 3,74,83,761 Out Of The Consolidated Fund Of The State For The Year 1963-64 :- From and out of the Consolidated Fund of the State of Gujarat, there may be paid and applied sums not exceeding those specified in Column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of Rs. 3,74,83,761 towards defraying the several charges which have come in course of payment during die year ending on thirty-first day of March, 1964 in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March 1964. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) Sr. No. Services and purposes Head of Account Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fund Total 1 2 3 4 Rs. Rs. Rs. 1 Stamps. 14-Stamps. 11,880 .. 11,880 2 Interest on Debt and Other Obligations. 16-Interest on Debt and Other Obligations. .. 2,47,983 2,47,983 3 Jails. 22-Jails. 1,39,924 .. 1,39,924 4 Miscellaneous Departments. Miscellaneous Departments. 21,500 .. 21,500 5 Miscellaneous Social and Developmental Organisations. 39-Miscellaneous Social and Developmental Organisations. 80,374 .. 80,374 6 Porte and Pilotage. 53-Porte and Pilotage. 12,66,832 .. 12,66,832 7 Famine Relief. 64-Famine Relief. 13,52,445 .. 13,52,445 3 Pensions and Other Retirement Benefits. 65-Pensions and Other Retirement Benefits. .. 13,77,192 13,77,192 9 Territorial and Political Pensions. 66-Territorial and Political Pensions. 13,162 65,531 78,693 10 Stationery and Printing. 68-Stationery and Printing. 12,85,377 .. 12,85,377 11 Forest. 70-Forest. 1,53,381 .. 1,53,381 12 Miscellaneous. 71- Miscellaneous. .. 3,270 3,270 Total Expenditure on Revenue 43,24,875 16,93,976 60,18,851 13 Capital Outlay on Industrial Development. 96-Capital Outlay on Industrial Development. .. 744 744 14 Capital Outlay on Multipurpose River Scheme and Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial) and (Non- Commercial). 98-Capital Outlay on Multipurpose River Schemes, 99-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial) and 100-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial). 84,74,734 18,000 84,92,734 15 Expenditure on Capital for Gujarat. 107-Expenditure on Capital for Gujarat. 98 .. 98 16 Payment of Commuted Value of Pensions. 120-Payment of Commuted Value of Pensions. .. 1,43,480 1,43,480 Total Expenditure charged to Capital 84,74,832 1,62,224 86,37,056 17 Loans and Advances by State Government. Q-Loans and Advances by State Government. 2,28,27,854 .. 2,28,27,854 Total Expenditure charged "Loans and Advances by State Government." 2,28,27,854 .. 2,28,27,854 Grand Total .. 3,56,27,561 18,56,200 3,74,83,761

Act Metadata
  • Title: Gujarat Appropriation (Excess Expenditure) Act, 1966
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16839
  • Digitised on: 13 Aug 2025