Gujarat Appropriation (Excess Expenditure) Act, 1968

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Appropriation (Excess Expenditure) Act, 1968 5 of 1968 [22 March 1968] CONTENTS 1. Short Title 2 . Issue Of Rs. 86,42,226 Out Of The Consolidated Fund Of The State For The Year 1964-65 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat Appropriation (Excess Expenditure) Act, 1968 5 of 1968 [22 March 1968] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat to the service of the year ending on the thirty-first day of March, 1965. It is hereby enacted in the Nineteenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat Appropriation (Excess Expenditure) Act, 1968. 2. Issue Of Rs. 86,42,226 Out Of The Consolidated Fund Of The State For The Year 1964-65 :- From and out of the Consolidated Fund of the State of Gujarat, there may be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of eighty six lakhs, forty two thousand, two hundred and twenty six rupees towards defraying the several charges which have come in course of payment during the year ending on thirty-first day of March, 1965 in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1965. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) Sr. No. Services and purposes Head of Account Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fund Total 1 2 3 4 Rs. Rs. Rs. 1. Land Revenue 9 Land Revenue 1,98,204 1,98,204 2. Stamps 14 Stamps 85,709 85,709 3. Registration 15 Registration 4,377 4,377 4. Administration of Justice 21 Administration of Justice 4,02,913 4,02,913 5. Jails 22 Jails 4,27,984 4,27,984 6. Police 23 Police 42,10,290 42,10,290 7. Scientific Departments 27 Scientific Departments 23,435 23,435 8. Education 28 Education 323 323 9. Dangs 33 A Dangs District 5,55,824 5,55,824 10. Public Works 50 Public Works 661 661 11. Ports and Pilotage 53 Ports and Pilotage 19,35,930 1,056 19,36,986 12. Famine Relief 64 Famine Relief 6,89,534 6,89,634 Total Expenditure on Revenue Accounts 83,35,996 2,09,244 85,36,240 13. Capital Outlay on Schemes of Agricultural Improvement and Research 95 Capital Outlay on Schemes of Agricultural Improvement and Research 368 368 14. Capital Outlay on 96 Capital 3,330 3,330 14. Capital Outlay on Industrial Development 96 Capital Outlay on Industrial Development 3,330 3,330 15. Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial) and (Non-commercial) 90 Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial) 59,831 59,831 16. Payment of Commuted Value of Pensions 120 Payment of Commuted Value of Pensions 42,457 42,457 Total Expenditure on Capital Account 42,457 63,529 1,05,986 GRAND TOTAL 83,78,459 3,63,773 86,42,226

Act Metadata
  • Title: Gujarat Appropriation (Excess Expenditure) Act, 1968
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16840
  • Digitised on: 13 Aug 2025