Gujarat Appropriation (Excess Expenditure) Act, 1970

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Appropriation (Excess Expenditure) Act, 1970 12 of 1970 [22 December 1970] CONTENTS 1. Short Title 2. Issue Of Rs. 2,48,65,656 Out Of The Consolidated Fund Of The State For The Year 1966-67 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat Appropriation (Excess Expenditure) Act, 1970 12 of 1970 [22 December 1970] An act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat to the services of the year ending on the thirty-first day of March, 1967. It is hereby enacted in the Twenty-first Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat Appropriation (Excess Expenditure) Act, 1970. 2. Issue Of Rs. 2,48,65,656 Out Of The Consolidated Fund Of The State For The Year 1966-67 :- From and out of the Consolidated Fund of the State of Gujarat there may be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed, amounting in the aggregate to the sum of two crores, forty eight lakhs, sixty five thousand, six hundred and fifty six rupees towards defraying the several charges which have come in course of payment during the year ending on the thirty first day of March, 1967 in respect of the services and purposes specified in column 2 of the said Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1967. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) SCHEDULE (See sections 2 and 3) No. of Excess Demand or Appropriation Services and purposes Heads of Accounts Sums not exceeding Voted by the Legislative Assembly Charged, on the Consolidated Fund Total 1 2 3 4 Rs. Rs. Rs. A EXPENDITURE ON REVENUE ACCOUNT General Administration Department 1 State Legislature. 18, Parliament, State/Union Territory Legislatures. 4,73,336 4,73,336 2 General Administration Department. 19, General Administration. 22,987 ... 22,987 3 Territorial and Political Pensions. 66, Territorial and Political Pensions. ... 56,268 56,268 4 Privy Purses and Allowances of Indian Rulers. 67, Privy Purses end Allowances of Indian Rulers. 6,537 6,537 Total, General Administration Department 5,02,860 56,268 5,59,128 Finance Department 11 Pensions and other Retirement Benefits. 65, Pensions and other Retirement Benefits. ... 13,520 13,520 Total, Finance Department. 13,520 13,520 Legal Department 12 Legal Department, 19, General Administration. 35,027 ... 35,027 Total, Legal Department. 35,027 ... 35,027 Public Works Department 15 Interest on Debt and other obligations pertaining to Public Works Department. 16, Interest on Debt and other obligations. ... 1,641 1,641 20 Ports and Pilotage. 53, Ports and Pilotage. 13,08,588 3,984 13,12,572 Total, Public Works Department. 13,08,588 5,625 13,14,213 Revenue Department 21 Land Revenue. 9, Land Revenue. 1,70,632 ... 1,70,632 22 Stamps and Registration. 14 Stamps.15 Registration. 27,796 ... 21,796 26 Famine Relief. 64 Famine Relief. 90,64,459 90,64,459 Total, Revenue Department. 92,62,887 92,62,887 Panchayats and Health Department 29 Panchayats and Health Department. 19, General Administration. 11,144 ... 11,144 31 Public Health. 30, Public Health. 38,03,710 ... 38,03,710 Total, Panchayats and Health Department. 38,14,864 ... 38,14,864 Education and Labour Department 34 State Excise Duties. 10, State Excise Duties. 7,086 7,086 36 Education and Labour Department. 18, General Administration 13,760 ... 13,790 Total, Education and Labour Department 20,876 20,876 Home Department 41 Home 19, General 1,50,137 ... 1,50,137 Department. Administration. 43 Police. 23, Police. 12,55,832 ... 12,55,833 Total, Home Department 14,05,969 ... 14,05,969 Industries, Mines and Power Department 47 Industries, Mines and Power Department. 19, General Administration. 6,629 ... 6,629 50 Miscellaneous Expenditure pertaining to Industries, Mines and Power Department. 71, Miscellaneous 36,218 ... 36,218 Total, Industries, Mines and Power Department 42,847 ... 42,847 Agriculture and Co-operation Department 62 Agriculture and Co- operation Department. 19, General Administration. 689 ... 683 57 Forest. 70, Forest. 27,846 27,846 Total, Agriculture and Co-operation Department 28,529 28,529 Total-A, Expenditure on Revenue Accounts 1,64,22,437 75,413 1,64,97,850 B EXPENDITURE ON CAPITAL ACCOUNT Finance Department 63 Payment of Commuted value of Pensions. 120, Payment of Commuted value of Pensions. ... 78,472 78,472 Total, Finance Department 78,472 78,472 Public Works Department 64 Capital outlay on Irrigation and Navigation. 99, Capital outlay on Irrigation, Navigation, Embankment and Drainage Works ( Commercial). ... 28,941 28,941 65 Capital outlay on Electricity schemes. 101, Capital outlay on Electricity Schemes. 11,627 ... 11,627 66 Capital outlay on Public Works. 103, Capital outlay on Public Works. ... 48,447 48,447 Total, Public Works Department 11,627 77,388 89,015 Panchayats and Health Department 71 Capital outlay on Public Health. 94, Capital outlay on Improvement of Public Health. 16,56,167 ... 16,56,167 96 Capital outlay on Schemes of Government Trading. 124, Capital outlay on Schemes of Government Trading. 59,46,314 ... 59,46,314 Total Panchayats and Health Department 76,02,481 ... 76,02,481 Industries, Mines and Power Department 73 Capital outlay on Industrial and Economic Development. 96, Capital outlay on Industrial and Economic Development. ... 66,283 66,283 Total, Industries, Mines and Power Department ... 66,283 66,283 Total-B, Expenditure on Capital Account 76,14,108 2,22,143 78,36,251 C EXPENDITURE UNDER DEBT HEADS Revenue Department 87 Loans and Advances pertaining to Revenue Department. Q-Loans and advances by State/Union Territory Governments. 5,11,735 ... 5,11,735 Total, Revenue Department 5,11,735 ... 5,11,735 Panchayats and Health Department 88 Public Debt. Q-Public Debt IV-Other Loans. .. 140 140 Total, Panchayats and Health Department ... 140 140 Agriculture and Co-operation Department 23 Public Debt. Q Public Debt IV Other Loans. ... 19,680 19,680 Total, Agriculture and Co- operation Department. 19,680 19,680 Total-C, Expenditure under Debt Heads 5,11,735 19,820 5,31,555 GRAND TOTAL 2,45,48,280 3,17,376 2,48,65,656

Act Metadata
  • Title: Gujarat Appropriation (Excess Expenditure) Act, 1970
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16842
  • Digitised on: 13 Aug 2025